Citation : 2022 Latest Caselaw 104 UK
Judgement Date : 11 January, 2022
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reports, orders or
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Date COURT'S OR JUDGES'S ORDERS
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CRLR No.17 of 2022
Hon'ble R.C. Khulbe, J.
Mr. Shailabh Pandey, learned counsel for the revisionists.
This criminal revision is preferred against the judgment and order dated 01.12.2021 passed by the learned Judge, Family Court (Second), Rudrapur, District Udham Singh Nagar in Misc. Case No.321 of 2019, "Chhaya Joshi and another Vs. Sanjay Joshi".
Issue notice to the respondent. Steps to be taken within seven days. List immediately after service.
(R.C. Khulbe, J.) 11.01.2022 Sukhbant
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