CRLR/11/2022
2022 Latest Caselaw 459 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
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              with Signatures
                                  CRLR No.11 of 2022
                                  Hon'ble R.C. Khulbe, J.

Mr. Nagesh Aggarwal, learned counsel for the revisionist.

Ms. Lata Singh, learned B.H. for the State. This criminal revision is preferred against the judgment and order dated 12.11.2021 passed by Family Court, Haridwar in Misc. Case No.165 of 2020, "Smt. Sarika Tyagi vs. Ankit Tyagi".

Admit.

Issue notice to respondent no.2. Steps within seven days. List immediately after service.

(R.C. Khulbe, J.) 25.02.2022 BS