CRLR/83/2022
2022 Latest Caselaw 437 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.83 of 2022
                                  Hon'ble R.C. Khulbe, J.

Mr. Rajni, learned counsel holding brief of Mrs. Prabha Naithani, learned counsel for the revisionist.

Mr. V. S. Rathore, learned AGA for the State. This criminal revision is preferred against the judgment and order dated 08.10.2021 passed by Family Court, Haldwani District Nainital in Misc. Case No.29 of 2017, "Nidhi Pandey vs Nirmal Kumar [email protected]".

Admit.

Summon the LCR.

Issue notice to respondent no.2. Steps within seven days. List immediately after service.

(R.C. Khulbe, J.) 24.02.2022 R.Bisht