WPMS/319/2022
2022 Latest Caselaw 402 UK

                     Office Notes, reports,
SL.                 orders or proceedings or
          Date                                                COURT'S OR JUDGES'S ORDERS
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                     order with Signatures


      23.02.2022                                WPMS No. 319 of 2022
                                                Hon'ble Sharad Kumar Sharma, J.

Mr. Siddhartha Singh, Advocate for the petitioner.

Arguments heard. Judgment reserved. The writ petition is dismissed reasons to follow.

(Sharad Kumar Sharma, J.) 23.02.2022 Nahid