FA/43/2016
2022 Latest Caselaw 350 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      22.02.2022                        FA No. 43 of 2016
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Vikas Bahuguna, learned counsel for the appellants and Mr. Siddhartha Singh, learned counsel for the respondent.

At the request of the learned counsel appearing for the appellants and with the consent of the learned counsel appearing for the respondent, list this case on 09.03.2022.

Meanwhile, the effect and operation of the impugned judgment and decree shall remain stayed, provided the same, has not been executed so far.

(Alok Kumar Verma, J.) 22.02.2022

Pant/