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WPSS/434/2022
2022 Latest Caselaw 4090 UK

Citation : 2022 Latest Caselaw 4090 UK
Judgement Date : 20 December, 2022

Uttarakhand High Court
WPSS/434/2022 on 20 December, 2022
               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPSS 434/2022
                                 With
                                 WPSS 581/2022
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. B.M. Pingal, Advocate, for the petitioners.

Mr. R.C. Joshi, Brief Holder, for the State.

Mr. Pingal submits that the question involved in these writ petitions is decided by Division Bench of this Court in Special Appeal No. 202 of 2018 and other connected appeals. He further submits that the said judgment of the Division Bench has been affirmed by the Hon'ble Supreme Court.

Learned State Counsel seeks time to get ready with the matter. At his request, list tomorrow.

(Manoj Kumar Tiwari, J.) 20.12.2022 Pr

 
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