Citation : 2022 Latest Caselaw 4002 UK
Judgement Date : 13 December, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
WPSS No. 2226 of 2022
Hon'ble Manoj Kumar Tiwari, J.
Mr. Shivanand Bhatt, learned counsel for the petitioner.
Mr. V.S. Rawat, learned Brief Holder for the State of Uttarakhand.
Correction application is not opposed by State Counsel.
Accordingly, correction application (MCC No. 1 of 2022) is allowed.
In last para of the judgment dated 24.11.2022, the expression "Additional Director, Garhwal Region" be read as "Additional Director Primary Education, Nonoorkhera, Dehradun".
Let certified copy of this order be supplied to the petitioner within 24 hours, as per rule.
(Manoj Kumar Tiwari, J.) 13.12.2022 Aswal
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