CLCON/201/2020
2022 Latest Caselaw 2693 UK

             Office Notes, reports,
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                                      CLCON No. 201 of 2020
                                      Shri Sanjaya Kumar Mishra, J.

Shri Pooran Singh Rawat, learned counsel for the petitioner.

Shri J. S. Bisht, learned Standing Counsel for the respondent.

In view of the fact that Hon'ble Supreme Court in Special Leave to Appeal Nos. 16865 - 17001 of 2021 has stayed the operation of judgment and order, execution whereof is sought, the contempt petition is adjourned.

List on 25.11.2022.

(Sanjaya Kumar Mishra, J.) 26.08.2022

SKS