WPSS/382/2021
2022 Latest Caselaw 2637 UK

               Office Notes,
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      Date                                  COURT'S OR JUDGES'S ORDERS
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                                 WPSS 382/2021
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. Yogesh Pacholia, Advocate, for the petitioner.

For the reasons stated in the correction application (MCC/6/2022), it is hereby allowed.

Let the date "18.12.2016" in para 2 be replaced by the date "28.12.2016", while the date "20.03.2019" in para 17 be replaced by the date 28.3.2019" in the judgment dated 30.6.2022, passed by this Court.

Let the necessary correction be incorporated accordingly in the judgment dated 30.6.2022.

(Manoj Kumar Tiwari, J.) 24.8.2022 Pr