FA/102/2021
2022 Latest Caselaw 2563 UK

       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

           THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                  AND
            THE HON'BLE SRI JUSTICE RAMESH CHANDRA KHULBE



                     FIRST APPEAL NO. 102 OF 2021


                            18th AUGUST, 2022

Between:

Dinesh Chandra Kandpal                         ......            Appellant


and


Smt. Puja Budhalakoti Kandpal                  ......         Respondent



Counsel for the appellant         :    Mr. Chetan Joshi, learned counsel




The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)



             Counsel for the appellant seeks leave to withdraw

the present appeal.

             Therefore,     the       First   Appeal    is    dismissed    as

withdrawn.


                                                     _________________
                                                     VIPIN SANGHI, C.J.


                                                             ___________
                                                             R.C. KHULBE, J.

Dt: 18th August, 2022 Negi