CRLR/422/2022
2022 Latest Caselaw 2407 UK

Citation : 2022 Latest Caselaw 2407 UK
Judgement Date : 1 August, 2022

Uttarakhand High Court

CRLR/422/2022 on 1 August, 2022

CRLR No.422 of 2022
Hon'ble Ravindra Maithani, J.

Mr. Girish Chandra Lakchaura, Advocate for the revisionist.

Mr. Lalit Miglani, A.G.A. assisted by Ms. Sonika Khulbe for the State.

This matter is being heard through video conferencing.

At the request of learned counsel for the revisionist, list this matter on 24.08.2022, so as to enable him to file the affidavit, which has been filed by the parties, pursuant to the judgment in the case of Rajnesh Vs. Neha and Another (2021) 2 SCC 324.

(Ravindra Maithani J.) 01.08.2022

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