SA/49/2022
2022 Latest Caselaw 2403 UK

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                                      SA No.49 of 2022
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Ramji Srivastava, Advocate for the appellant.

Mr. I.P. Kohli, Advocate for the respondent. This second has been appeal preferred by the defendant, as against the concurrent judgment, under challenge, is yet to be addressed by the counsel for the appellant, on its merits at admission stage.

Today the matter is listed on an urgency application preferred by the appellant. The same would stand allowed.

The second appeal is directed to be listed for hearing at admission stage in the week commencing 22.08.2022.

(Sharad Kumar Sharma, J.) 01.08.2022 Arti