CRLA/27/2013
2022 Latest Caselaw 1326 UK

Citation : 2022 Latest Caselaw 1326 UK
Judgement Date : 26 April, 2022

Uttarakhand High Court

CRLA/27/2013 on 26 April, 2022

              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                       COURT'S OR JUDGES'S ORDERS
No
             and Registrar's
                order with
               Signatures
                               CRLA No. 27 of 2013

                               Shri Sanjaya Kumar Mishra, ACJ.
                               Shri Ramesh Chandra Khulbe, J.

Mr. Sayjad Ahmad with Mr. Mohd. Safdar, learned counsel for the appellants.

Mr. Amit Bhatt, learned Deputy Advocate General for the State of Uttarakhand.

Arguments heard.

Judgment reserved.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.)

26.04.2022

Negi

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