Citation : 2022 Latest Caselaw 1209 UK
Judgement Date : 13 April, 2022
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
CLCON No. 453 of 2020
Hon'ble Manoj Kumar Tiwari, J.
Mr. Prabhakar Joshi, Advocate, holding brief of Mr. B.S. Negi, Advocate for the petitioner.
Mr. J.S. Bisht, Standing Counsel for the State of Uttarakhand.
Learned counsel appearing for the petitioner makes a statement that Special Appeal filed by the State has been dismissed. On his request, list this case on 21.04.2022, to enable him to get copy of the judgment passed in Special Appeal.
(Manoj Kumar Tiwari, J.) 13.04.2022 Navin
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