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WPSS/587/2022
2022 Latest Caselaw 1146 UK

Citation : 2022 Latest Caselaw 1146 UK
Judgement Date : 6 April, 2022

Uttarakhand High Court
WPSS/587/2022 on 6 April, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 587 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Alok Mehra, learned counsel for the petitioner.

Mr. N.P. Sah, learned Standing Counsel for the State of Uttarakhand.

Learned counsel for the petitioner has placed reliance upon a judgment dated 31.12.220 rendered by coordinate Bench of this Court in WPSS No. 1907 of 2016 and he submits that the present case is covered by the said judgment.

Learned counsel for the State prays for and is granted a week's time to get instructions in the matter.

On his request, list this case on 13.04.2022, as fresh.

(Manoj Kumar Tiwari, J.) 06.04.2022 Aswal

 
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