SPA/312/2021
2021 Latest Caselaw 3924 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                    COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      27.09.2021                     SPA No. 312 of 2021
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Mr. Rajesh Chandra Kandpal, learned counsel for the appellant. Mr. Vikas Pandey, learned Standing Counsel for the State of Uttarakhand / respondent Nos. 1 and 2.

Mr. M.S. Rawat, learned counsel for respondent No. 3.

The learned counsel for the respondents

are directed to produce the judgment, dated

11.08.2021, passed by this Court in the case

of Harish Chandra vs. State of

Uttarakhand and others (WPMS No.

1555 of 2021).

List this case on 01.10.2021.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, C.J.) 27.09.2021 27.09.2021

Rathour