CLCON/147/2021
2021 Latest Caselaw 3896 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                      COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CLCON 147/2021
                                 Hon'ble N.S. Dhanik, J.

Mr. Alok Mahra, Advocate, for the petitioner.

Mr. Pradeep Hairiya, Standing Counsel, for the State/respondents no. 1 and 2.

Mr. Vinod Tiwari, Advocate, for the respondent no. 3.

At the request of learned Counsel for the respondents, list on 29.10.2021.

Meanwhile, respondents no. 2 and 3 shall comply with the judgment and order dated 24.9.2020, else they shall appear in person before this Court on the next date of listing.

(N.S. Dhanik, J.) 24.9.2021 Pr