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SPA/302/2021
2021 Latest Caselaw 3856 UK

Citation : 2021 Latest Caselaw 3856 UK
Judgement Date : 23 September, 2021

Uttarakhand High Court
SPA/302/2021 on 23 September, 2021
       IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                SPECIAL APPEAL No. 302 of 2021


                        23RD SEPTEMBER, 2021


Between:

Sri Surendra Singh.
                                                             ...Appellant

and


District Inspector of Schools and others

                                                         ...Respondents


Counsel for the appellant.     :   Mr. Subhash   Upadhyay,   the   learned
                                   counsel.

Counsel for the respondents.   :   Mr. K.N. Joshi, the learned Deputy
                                   Advocate General for the State of
                                   Uttarakhand.




The Court made the following :


JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


              The learned counsel for the appellant seeks the

liberty to withdraw the present Special Appeal, and to file a

Review Petition before the learned Single Judge.
 2.        Therefore,   this   Special   Appeal   is,   hereby,

dismissed as withdrawn.       The liberty to file a Review

Petition before the learned Single Judge is, hereby, granted.



3.        No order as to costs.




                    _____________________________
                    RAGHVENDRA SINGH CHAUHAN, C.J.



                                  ___________________
                                  ALOK KUMAR VERMA, J.

Dt: 23rd SEPTEMBER, 2021 Rahul

 
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