Citation : 2021 Latest Caselaw 3802 UK
Judgement Date : 21 September, 2021
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
CRLR No.239 of 2021
Hon'ble R.C. Khulbe, J.
Mr. Gaurav Singh, learned counsel for the revisionist.
Ms. Manisha Rana Singh, learned AGA along with Ms. Sonika Khulbe, learned B.H. for the State.
Heard.
This criminal revision is preferred against the judgment and order dated 12.03.2021 passed by Judge Family Court, Haridwar, in Misc. Case No. 274 of 2019, 'Smt. Deepika & another vs. Virunt Kumar' under Section 125 of Cr.P.C.
Admit.
Issue notice to respondent no.2. Steps be taken within a week. List this matter on 27.10.2021.
(R.C. Khulbe, J.) 21.09.2021 BS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!