CLCON/253/2018
2021 Latest Caselaw 3801 UK

Citation : 2021 Latest Caselaw 3801 UK
Judgement Date : 21 September, 2021

Uttarakhand High Court

CLCON/253/2018 on 21 September, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
        ON THE 21ST DAY OF SEPTEMBER, 2021
                                 BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 253 of 2018

BETWEEN:
Kamni Verma                                  ....Petitioner
         (None present for the petitioner)



AND:
Bhupendra Kaur Aulkh                         ... Opposite Party
                              JUDGMENT

1. This Contempt Petition was filed in the year 2018; however, notice was not issued to the opposite party till date.

2. In view of Section 20 of the Contempt of Courts Act, 1971, contempt proceedings cannot be initiated against opposite party, at this late stage.

3. Accordingly, Contempt Petition is closed.

(MANOJ KUMAR TIWARI, J.) Aswal

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