CLCON/501/2019
2021 Latest Caselaw 3800 UK

Citation : 2021 Latest Caselaw 3800 UK
Judgement Date : 21 September, 2021

Uttarakhand High Court

CLCON/501/2019 on 21 September, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
        ON THE 21ST DAY OF SEPTEMBER, 2021
                             BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 501 of 2019

BETWEEN:
Shri Darshal Lal Kothari                 ....Petitioner
         (None present for the petitioner)


AND:
Shri Om Prakash & another                ... Opposite parties
                          JUDGMENT

1. This Contempt Petition was filed in the year 2019; however, notices were not issued to the opposite parties till date.

2. In view of Section 20 of the Contempt of Courts Act, 1971, contempt proceedings cannot be initiated against opposite parties, at this late stage.

3. Accordingly, Contempt Petition is closed.

(MANOJ KUMAR TIWARI, J.) Aswal

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