WPMS/1912/2021
2021 Latest Caselaw 3678 UK

IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
          ON THE 17th DAY OF SEPTEMBER, 2021
                                 BEFORE:
     HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI

           Writ Petition (M/S) No. 1912 of 2021
BETWEEN:
Abdul Lateef                                            .....Petitioner
          (By Mr. Anil Anthwal, Advocate)

AND:

Sri Shakir and others                                  ...Respondents
          (No representation for the respondents)

                               JUDGMENT

According to the petitioner, he is a defendant in a partition suit, which is pending in the Court of Civil Judge (Senior Division), Kashipur, District Udham Singh Nagar. The said suit was filed in the month of February, 2021.

2. By means of this writ petition, petitioner has sought a direction to the Court concerned to expedite hearing of the said suit.

3. Since the suit was filed only in the month of February, 2021, therefore, this Court is not inclined to issue the direction as prayed for in the writ petition.

4. Accordingly, the writ petition is dismissed.

(MANOJ KUMAR TIWARI, J.) Shubham