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SPA/274/2021
2021 Latest Caselaw 3481 UK

Citation : 2021 Latest Caselaw 3481 UK
Judgement Date : 6 September, 2021

Uttarakhand High Court
SPA/274/2021 on 6 September, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SPA No.274 of 2021

                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Alok Kumar Verma, J.

Mr. Anil Anthwal, Advocate for the petitioner.

Mr. Vikas Pandey, Standing Counsel has accepted notices for State of Uttarakhand/respondent nos.1 to 4.

Mr. Yashpal Singh, Advocate holding brief of Mr. Neeraj Garg, Advocate for respondent no.5.

Heard.

Counter affidavit to be filed by the State/respondent nos.1 to 4 within four weeks.

List thereafter.

Till the next date of listing, effect and operation of impugned judgment dated 16.07.2021 shall remain stayed and the petitioner shall be allowed to serve as Data Entry Operator by respondent no.4 and shall be paid wages admissible for such post.

Stay Application IA No.01/2021 is disposed of.

(Alok Kumar Verma, J.) (Manoj Kumar Tiwari, J.) 06.09.2021

Rajni

 
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