WPMS/1728/2020
2021 Latest Caselaw 3422 UK

                   Office Notes,
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                                     WPMS No.1728 of 2020
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. Arvind Vashistha, Senior Advocate, for the petitioner.

Mr. M.C. Pandey, Additional Advocate General, for the State of Uttarakhand.

Mr. Naresh Pant, Advocate, for the respondent.

Arguments heard.

Judgment reserved.

(Sharad Kumar Sharma, J.) 02.09.2021

NR/