Citation : 2021 Latest Caselaw 4084 UK
Judgement Date : 7 October, 2021
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
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WPSB No. 459 of 2021
07.10.2021 Hon'ble Manoj Kumar Tiwari, J.
Hon'bleAlokKumarVerma, J.
Mr. Pooran Singh Rawat, learned counsel for the petitioner.
Mr. K.N. Joshi, learned Deputy Advocate General for the State/respondent nos. 1 to 3.
Mr. C.K. Sharma, learned counsel for the respondent no.4.
Learned counsel appearing for the petitioner seeks adjournment.
On his request, list this case in the week commencing 25.10.2021 to enable him to get a copy of the judgment referred in para-20 of the writ petition.
(Alok Kumar Verma, J.) (Manoj K. Tiwari, J.) 07.10.2021 Mamta/Neha
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