Citation : 2021 Latest Caselaw 4080 UK
Judgement Date : 7 October, 2021
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
AO No. 301 of 2018
Hon'ble Sharad Kumar Sharma, J.
Mr. Ashish Joshi, Advocate for the appellant. Mr. Ranuak Pant, Advocate, on behalf of Mr. Naresh Pant, Advocate for the Insurance Company.
Mr. Lalit Sharma, Advocate for the claimants.
Learned counsel for the parties, want to place reliance on certain authorities, in support of their respective contentions. They may supply copy of the judgments, which they want to refer to, during arguments to the counsel for either sides, as well as the Court.
Put up this AO under the same head in the week commencing 25th October, 2021.
(Sharad Kumar Sharma, J.) Dated 07.10.2021 Shiv
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