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WPSS/1867/2019
2021 Latest Caselaw 4578 UK

Citation : 2021 Latest Caselaw 4578 UK
Judgement Date : 15 November, 2021

Uttarakhand High Court
WPSS/1867/2019 on 15 November, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 1867 of 2019
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Amish Tewari, Advocate, for the petitioner.

Mrs. Indu Sharma, Brief Holder, for the State of Uttarakhand.

The learned Brief Holder submits that on the basis of the instructions received from the office of Chief Treasury Officer, Almora, as against the judgment of the Division Bench of this Court, of which, a parity is being claimed by the petitioner, the State had preferred SLPs, bearing SLP Diary No. 27192 of 2021 and SLP No. 018806 of 2021.

Registry is directed to collect the information and to place it on record by way of office report, as to what is the status of the aforesaid SLPs and what orders have been passed on the same so far by the Hon'ble Apex Court.

Put up this Writ Petition in the next week.

(Sharad Kumar Sharma, J.) Dated 15.11.2021 Shiv

 
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