WPSB/209/2021
2021 Latest Caselaw 4574 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                 AT NAINITAL
          THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN

                                         AND

                    THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

             WRIT PETITION (S/B) NO. 209 OF 2021

                          15TH NOVEMBER, 2021

BETWEEN:

Sanjeewan Chandra Soontha                                       .....Petitioner.
And

State of Uttarakhand & others                                   ....Respondents.

Counsel for the Petitioner : Mr. M.C. Pant.

Counsel for the respondents : Mr. Pradeep Joshi, learned Additional Chief Standing Counsel for the State.

The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)

Mr. M.C. Pant, the learned counsel for the

petitioner, wishes to withdraw the present writ petition.

2. Therefore, it is, hereby, dismissed as withdrawn.

(RAGHVENDRA SINGH CHAUHAN, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 15th November, 2021 NISHANT