FA/110/2021
2021 Latest Caselaw 4556 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      12.11.2021                        FA No.110 of 2021
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Aditya Pratap Singh, learned counsel for the appellant.

This first appeal has been filed against judgment and decree dated 08.10.2021, passed by the learned Civil Judge (Sr. Div.), Roorkee, District Haridwar in Original Suit No.197 of 2013, "Smt. Priti Sharma vs. Smt. Parul Sharma and another, whereby the Original Suit No.197 of 2013 has been decreed.

Admit.

Summon the lower court record. Issue notice to the respondents. Steps to be taken forthwith.

List this case on 01.12.2021.

(Alok Kumar Verma, J.) 12.11.2021

Neha