CLCON/458/2017
2021 Latest Caselaw 4553 UK

Citation : 2021 Latest Caselaw 4553 UK
Judgement Date : 12 November, 2021

Uttarakhand High Court

CLCON/458/2017 on 12 November, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
         ON THE 12th DAY OF NOVEMBER, 2021
                                  BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 458 of 2017

BETWEEN:
Dolphin (P.G) Institute of Bio Medical and Natural
Sciences                                               ....Petitioner
         (None present for the petitioner)



AND:
Shri A.K. Jha                                      ... Opposite Party
                              JUDGMENT

1. There is no representation for the petitioner.

2 In such view of the matter, the contempt petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Nahid

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