WPMS/2230/2021
2021 Latest Caselaw 4525 UK

     IN THE HIGH COURT OF UTTARAKHAND
                           AT NAINITAL
          ON THE 11th DAY OF NOVEMBER, 2021
                                  BEFORE:
     HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI

           Writ Petition (M/S) No. 2230 of 2021
BETWEEN:
M/s Pra Computer Forms (P) Ltd.                                ...Petitioner
          (By Ms. Sadaf, Advocate holding brief of Mr. Vinay Bhatt, Advocate)

AND:

Uttarakhand Power
Corporation Ltd. and another                               ...Respondents
          (No representation for the respondents)

                               JUDGMENT

Learned counsel appearing for the petitioner sought permission to withdraw the writ petition with liberty to file fresh. He has further pointed out that withdrawal application has also been filed.

2. In view of the submission made on behalf of the petitioner, the writ petition is dismissed as withdrawn with liberty to file fresh.

3. Accordingly, Withdrawal Application (I.A. No. 2 of 2021) stands disposed of.

(MANOJ KUMAR TIWARI, J.) Shubham