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WPMS/1880/2013
2021 Latest Caselaw 4490 UK

Citation : 2021 Latest Caselaw 4490 UK
Judgement Date : 10 November, 2021

Uttarakhand High Court
WPMS/1880/2013 on 10 November, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPMS No. 1880 of 2013
                                  ShriSanjaya Kumar Mishra, J.

Shri I.P. Kohli, Standing Counsel for the State / petitioner.

Shri M.C. Kandpal, Sr. Advocate, assisted by Shri Manish Bisht, Advocate, for the respondents no. 1 to 4.

Having heard learned counsel for the parties, this Court considers that record of Writ Petition No. 658 (MS) of 2001, which was disposed of vide judgment dated 05.07.2006 needs to be examined.

List on 01.12.2021 along with record of the aforesaid case.

(S.K. Mishra, J.) 10.11.2021 SKS

 
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