WPMS/1772/2018
2021 Latest Caselaw 4486 UK

                     Office Notes, reports,
SL.                 orders or proceedings or
          Date                                              COURT'S OR JUDGES'S ORDERS
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                     order with Signatures


      10.11.2021
                                                WPMS No. 1772 of 2018
                                                Hon'ble Sharad Kumar Sharma, J.

Mr. S.K. Jain, Senior Advocate, assisted by Mr. Siddharth Jain, Advocate, for the petitioners.

Mr. Piyush Garg, Advocate, for the respondents.

Arguments heard.

Judgment reserved. The writ petition is dismissed. Reasons to follow.

(Sharad Kumar Sharma, J.) 10.11.2021 Mahinder/