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REF/1/2021
2021 Latest Caselaw 939 UK

Citation : 2021 Latest Caselaw 939 UK
Judgement Date : 16 March, 2021

Uttarakhand High Court
REF/1/2021 on 16 March, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      16.03.2021                        REF No. 1 of 2021
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. J.S. Virk, learned Deputy

Advocate General assisted by Mr.

Rohit Dhyani, learned Brief Holder for

the State of Uttarakhand.

Admit.

Call for records.

This Court appoints Mr. Arvind

Vasistha, learned Senior Counsel as

Amicus Curiae on behalf of the

accused.

The registry is directed to give a

complete record along with

impugned judgment to Mr. Arvind

Vasistha. The registry is also directed

to prepare the paper book and

furnish the same to the learned

Amicus Curiae.

Mr. Arvind Vasistha, learned

Senior Counsel shall be paid his fees

by the State Legal Service Authority.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 16.03.2021 16.03.2021

NEHA

 
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