C482/1606/2019
2021 Latest Caselaw 938 UK

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                                  C-482 No. 1606 of 2019

                                  Hon'ble N.S. Dhanik, J .

                                        Mr. M.S. Pal, learned Senior Counsel
                                  assisted by Mr. Amit Kapri, learned
                                  counsel for the applicant.
                                        Ms. Mamta Joshi, learned Brief
                                  Holder for the State.
                                        Mr. Manoj Bhatt, learned counsel for
                                  the second respondent.

Arguments heard. Judgment reserved.

(N.S. Dhanik, J.)

16.03.2021 SB