WPMS/607/2021
2021 Latest Caselaw 903 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 607 of 2021
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. T.A. Khan, Senior Advocate assisted by Mr. Vinay Bhatt, Advocate for the petitioner.

Issue notices to the respondent by registered post, as well as 'dasti'.

Steps would be taken by the petitioner within a period of ten days from today.

The respondent may file his counter affidavit within three weeks from the date of service of notice.

List thereafter.

of 2015, Ishaque Ahmad Vs. Mohammad Hasan, may continue, but no final judgment should be rendered.

(Sharad Kumar Sharma, J.) Dated 15.03.2021 Shiv