CRLR/63/2021
2021 Latest Caselaw 870 UK

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                                  CRLR No.63 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Vipul Sharma, learned counsel for the revisionist.

Mrs. Pushpa Bhatt, learned Dy.A.G. along with Mr. Siddhartha Bisht, learned B.H. for the State.

Heard.

This criminal revision is directed against the judgment and orders dated 18.12.2020 and 05.02.2021 passed by the learned Family Judge, Haldwani, District Nainital, in Criminal Misc. Application No.43 of 2020, 'Pooja Arya vs. Manish Kumar.

Admit.

Issue notice to respondent no.2 by dasti.

List this matter on 24.03.2021.

(R.C. Khulbe, J.) 12.03.2021 BS