CRLA/66/2021
2021 Latest Caselaw 830 UK

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                                  CRLA No.66 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Pankaj Kapil, learned counsel for the appellant.

Mr. Sachin Panwar, learned B.H. for the State.

Heard.

This criminal appeal is directed against the judgment and order dated 28.01.2021 passed by the learned Session Judge/Special Judge, NDPS, Champawat, in S.S.T. No.07 of 2016, 'State vs. Riyazuddin and another'.

Admit.

Summon the LCR.

List this matter on 28.04.2021 for hearing the bail application.

(R.C. Khulbe, J.) 10.03.2021 BS