CRLA/179/2020
2021 Latest Caselaw 804 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      09.03.2021                        CRLA No. 179 of 2020
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Karan Anand, learned Advocate for the appellant.

Mr. J.S. Virk, learned Deputy Advocate General with Mr. Rohit Dhyani, learned Brief Holder for the State.

The defect is the translated copy

of the judgment, which has to be

provided by the appellant. The defect

raised by the registry is hereby over-

ruled.

List this case on 16.03.2021.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, C.J.) 09.03.2021 09.03.2021

Shubham