FA/62/2005
2021 Latest Caselaw 792 UK

Citation : 2021 Latest Caselaw 792 UK
Judgement Date : 9 March, 2021

Uttarakhand High Court

FA/62/2005 on 9 March, 2021

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  FA No. 62 of 2005
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. M.C. Kandpal, Senior Advocate assisted by Mr. Chitrarth Kandpal, Advocate for the appellants.

Mr. Siddhartha Sah, Advocate for the respondent.

Arguments heard.

Judgment reserved.

(Sharad Kumar Sharma, J.) Dated 09.03.2021 Shiv

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