GA/74/2020
2021 Latest Caselaw 784 UK

                      Office Notes,
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SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
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      09.03.2021                        GA No. 74 of 2020

                                        Hon'ble Raghvendra Singh Chauhan, CJ.
                                        Hon'ble Alok Kumar Verma, J.

Mr. J.S.Virk, learned Deputy Advocate General for the State of Uttarakhand / appellant.

Mr. Milind Raj, learned counsel for the respondent.

For the reasons stated, this Court does not find it fit to interfere with this appeal filed by the State Government.

Therefore, the appeal filed by the State is dismissed.

The detailed judgment to follow.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, CJ)

09.03.2021 09.03.2021

Rathour