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CLCON/340/2005
2021 Latest Caselaw 746 UK

Citation : 2021 Latest Caselaw 746 UK
Judgement Date : 8 March, 2021

Uttarakhand High Court
CLCON/340/2005 on 8 March, 2021
CLCON No.340 of 2005
Hon'ble Manoj Kumar Tiwari, J.

Mr. Rakshit Joshi, Advocate holding brief of Mr. Akshay Pradhan, Advocate for the petitioner.

Mr. Pradeep Hairiya, Standing Counsel for the State.

Learned Standing Counsel is granted two weeks' time to get instructions regarding compliance of judgment of this Court.

List thereafter.

(Manoj Kumar Tiwari, J.)

08.03.2021

Rajni

 
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