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CLCON/124/2017
2021 Latest Caselaw 710 UK

Citation : 2021 Latest Caselaw 710 UK
Judgement Date : 5 March, 2021

Uttarakhand High Court
CLCON/124/2017 on 5 March, 2021
 IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL
           ON THE 5TH DAY OF MARCH, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 124 of 2017

BETWEEN:

Mubareik.                                       .......Petitioner
        (Mr. Rajneesh Chauhan, Advocate)

AND:
C.B. Yadav.                                    ....Respondent
        (Mr. Gopal K. Verma, Standing Counsel for State of Uttar
        Pradesh)


                         JUDGMENT

This withdrawal application (I.A. No. 7918 of 2021) has been filed on behalf of petitioner.

2. In view of the facts mentioned in the affidavit filed in support of withdrawal application, withdrawal application is allowed.

3. Consequently, the Contempt Petition is dismissed as withdrawn.

4. Contempt notice issued to the respondent is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan

 
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