Citation : 2021 Latest Caselaw 673 UK
Judgement Date : 4 March, 2021
CLCON No.453 of 2017 Hon'ble Manoj Kumar Tiwari, J.
Mr. M.C. Pant, Advocate for the petitioner.
Mr. Dinesh Chandra Gehtori, Advocate for the respondents.
Learned counsel for the petitioner submits that SLP filed against the judgment rendered by the Single Judge is still pending before the Hon'ble Supreme Court.
On his request, list this matter in the month of May 2021.
(Manoj Kumar Tiwari, J.)
04.03.2021
Rajni
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!