AO/553/2019
2021 Latest Caselaw 635 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      03.03.2021                        AO No. 553 of 2019
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Shailendra Singh Chauhan, learned counsel for the appellant.

Mr. A.S. Rawat, learned Senior Advocate assisted by Mr. Alok Mehra, learned counsel for the respondent.

Mr. A.S. Rawat, learned Senior

Counsel for the respondent, submits

an undertaking that his party/

respondent shall not press for the

execution of the judgment and order

dated 20.07.2019, passed by the

learned Additional District Judge,

Dehradun, till the next date.

Registry is directed to tag the

file A.O. No. 554 of 2019 and to list

both the cases on 10.03.2021.

List this case on 10.03.2021.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 03.03.2021 03.03.2021 Neha/Pant