WPPIL/28/2021
2021 Latest Caselaw 631 UK

                Office Notes,
             reports, orders or
              proceedings or
   Date                                       COURT'S OR JUDGES'S ORDERS
               directions and
             Registrar's order
              with Signatures
03.03.2021                        WPPIL No. 28 of 2021
                                  Hon'ble Raghvendra Singh Chauhan, C.J.
                                  Hon'ble Alok Kumar Verma, J.

Mr. Himanshu Pal, learned Advocate for the petitioners.

Mr. K.N. Joshi, learned Deputy Advocate General for the State/respondent nos. 1 to 3.

Dr. Kartikey Hari Gupta, learned Advocate for the respondent no.4.

Both the petitioners have

sought relief, which is personal to

them. Although, others who are

were being denied the benefit would

equally benefit from the judgment,

but such a claim does not convert

the present petition into a PIL.

Therefore, the registry is directed to

register the present PIL as a regular

Writ Petition.

The writ petition should be

placed before the Court having the

proper roster, after seeking the permission from Hon'ble the Chief

Justice.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, C.J.) 03.03.2021 03.03.2021

Shubham