CRLR/86/2021
2021 Latest Caselaw 1202 UK

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                                      CRLR No.86 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. D.C.S. Rawat, learned counsel holding brief of Ms. Menka Tripathi, learned counsel for the revisionist.

Mr. Dinesh Chauhan, learned B.H. for the State.

Heard.

This revision is directed against the judgment and order dated 19.03.2020 passed by learned Judge, Family Court Haridwar, District- Haridwar in Case No.314 of 2019, Smt. Ginni Chawla vs. Vivek Chawla'.

Admit.

Summon the LCR.

Issue notice to the respondent no.2 through dasti.

List this matter on 09.04.2021.

(R.C. Khulbe, J.) 25.03.2021 BS