WPMS/645/2021
2021 Latest Caselaw 1201 UK

       IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL


THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA




              WRIT PETITON (M/S) No. 645 of 2021



                         25TH MARCH, 2021


 Between:

 Indian Institute of Remote Sensing                      ...Petitioner

 and


 M/s Ahuja Engineering Company & another
                                     ............Respondents




 Counsel       for      the : Mr. Shivanand        Bhatt,   learned
 petitioner                   counsel




 The Court made the following:

 JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



              Having argued the case for some time, the

 learned counsel for the petitioner seeks liberty to withdraw

 the present writ petition and also seeks liberty to file an

 appeal under the Commercial Courts Act, 2015.
                               2


2.         Therefore, this writ petition is dismissed as

withdrawn; the liberty, as prayed for, is hereby granted.




                       _____________________________
                       RAGHVENDRA SINGH CHAUHAN, C.J.



                                  ___________________
                                  ALOK KUMAR VERMA, J.

Dt: 25th March, 2021 JKJ/Pant