WPSS/405/2021
2021 Latest Caselaw 1180 UK

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                                  WPSS No. 405 of 2021
                                  Hon'ble Ravindra Maithani, J.

Mr. Prashant Khanna, Advocate for the petitioner.

Mrs. Anjali Bhargawa, Additional Chief Standing Counsel for the State/respondent no.1.

Mr. Pankaj Purohit, Advocate for respondent no.2.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 25.03.2021

Sanjay