WPMS/2648/2017
2021 Latest Caselaw 1071 UK

Citation : 2021 Latest Caselaw 1071 UK
Judgement Date : 22 March, 2021

Uttarakhand High Court

WPMS/2648/2017 on 22 March, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
          ON THE 22ND DAY OF MARCH, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 2648 of 2017

BETWEEN:

Mustakeem.                                        .......Petitioner
        (Ms.   Reema   Rana,    Advocate,   holding   brief   of   Mr.
        Parikshit Saini, Advocate)

AND:
State of Uttarakhand
and others.                                    ....Respondents
        (Mr. Vinod Nautiyal, Deputy Advocate General for the
        State of Uttarakhand)


                         JUDGMENT

This withdrawal application (I.A. No. 14941 of 2021) has been filed on behalf of petitioner.

2. In view of the facts mentioned in the withdrawal application, the same is allowed.

3. Consequently, the writ petition is dismissed as withdrawn.

(MANOJ KUMAR TIWARI, J.) Arpan

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